Himachal Pradesh High Court
Hem Singh vs Bishan Chand And Another on 19 May, 2017
Author: Sureshwar Thakur
Bench: Sureshwar Thakur
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
CMPMO No. 323 of 2015.
Date of decision: 19/05/2017
Hem Singh Petitioner.
.
Versus
Bishan Chand and another Respondents.
Coram
The Hon'ble Mr.Justice Sureshwar Thakur, J.
Whether approved for reporting?1
For the petitioner: Mr. G.R.Palsra, Advocate.
For the respondents: Mr. Varun Rana, Advocate.
Sureshwar Thakur, J. (oral)
Dismissed as withdrawn with liberty reserved to the petitioner to file an appropriate application before the appropriate Court. Interim application also stands disposed of.
The learned trial Court is directed to promptly pronounce its decision on an appropriate application preferred before it by defendant No.1 and also it is directed until it decides the aforesaid application not to pronounce a verdict upon Civil Suit No. 96 of 2013.
Copy Dasti.
19th May, 2017. (Sureshwar Thakur) ™ Judge.
1Whether the reporters of the local papers may be allowed to see the Judgment?
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