Section 2(4)(xx) in Meghalaya Value Added Tax Act, 2003

[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(4)(xx) in Meghalaya Value Added Tax Act, 2003

(xx)"Manufacture" with all its grammatical variation cognate expression means producing, making extracting, altering, ornamenting, finishing, assembling or otherwise processing, treating or adapting any good but does not include any such process or mode of manufacture as may be prescribe:

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State of Meghalaya - Subsection

Section 2(4)(xx) in Meghalaya Value Added Tax Act, 2003