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State of Rajasthan - Section

Section 45 in The Rajasthan Self-Financed Private Universities Ordinance, 2004

45. The Ordinance to have overriding effect.

- The provisions of this Ordinances and the Rules, Statutes; Ordinances made thereunder shall have effect notwithstanding anything to the contrary contained in any other law, for the time being in force, of the State Legislature relating to universities.