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[Cites 0, Cited by 0] [Section 56H(1)] [Section 56H] [Entire Act]

State of Tamilnadu - Subsection

Section 56H(1)(a) in Tamil Nadu District Municipalities Act, 1920

(a)use or operate within or at the entrance of the polling station, or in any public or private place in the neighbourhood thereof, any apparatus for amplifying or reproducing the human voice, such as a megaphone or a loudspeaker, or