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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(3) in Kamdhenu University Act, 2009

(3)Subject to the provisions contained in sub-sections (I) and (2). the State Government may direct that the University shall reserve, for members of the Socially and Educationally Backward Classes. Scheduled Castes. Scheduled Tribes or for citizens from other States in India, seats for the purposes of admission as students in any college:Provided that nothing in this section shall require the University to admit to any course of study, students exceeding a prescribed number or possessing academic or other qualification lower than that prescribed.