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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Kerala - Subsection

Section 1(1) in Kerala Panchayat Raj (Issue of Licence to Factories, Trades, Entrepreneurship activities and other services) Rules, 1996

(1)These rules may be called the Kerala Panchayat Raj [(Issue of Licence to Factories, Trades, Entrepreneurship activities and other services)] [Substituted '(Issue of licence to Dangerous and Offensive Trades and Factories)' by Notification No. S.R.O. No. 674/2017, dated 31.10.2017.] Rules, 1996.