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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(5) in Prevention of Blackmarketing & Maintenance of Supplies of Essential Commodities (Rajasthan Conditions of Detention) Order, 1980

(5)The Superintendent or if there is no post of Superintendent then the Officer Incharge of Jail, shall maintain a statement of all interviews between a detenu and his relatives or other persons with the names of the persons present at each interview.] [Substituted by Notification No. F. 17(41) FS/Legal/80-II. dated 19-2-1982 - R.G. Extraordinary Pt. IV-C (II), dated 19-2-1982. P. 443.]