Section 101(2)(a) in The West Bengal Co-Operative Societies Act, 1983

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State of West Bengal - Subsection

Section 101(2)(a) in The West Bengal Co-Operative Societies Act, 1983

(a)to take immediate possession of-

(i)all assets, properties, effects and actionable claims of the co-operative society or to which the co-operative society is entitled,

(ii)all books, records and other documents pertaining to the affairs of the co-operative society; and