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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 32(2)(xiv) in Arunachal Pradesh Colleges and Institutions of Higher Education (Establishment and Regulations) Act, 2010

(xiv)the conditions and regulation of the co-education in the institution of higher learning and regulation thereof;