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State of Uttar Pradesh - Section

Section 14 in The Uttarakhand D.T.H. Broadcasting Service (Exhibition) Rules, 2009

14. Right to exercise legal powers.

- In relation to whole of the state, powers under the Act or these rules shall be exercised by the Entertainment Tax Commissioner or any other officer to whom such powers have been delegated by the said Commissioner to this extent and in the prescribed manner as per the provisions under the Act or these rules.