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Madhya Pradesh High Court

Scindia Devsthan Trust Thr. Rana Karan ... vs Gopalkrushna Vyas on 3 January, 2019

                                          HIGH COURT OF MADHYA PRADESH
                                                         MCC No.2265/2018
                                Indore, Dated : 3.1.2019
                                          Shri Jagdish Baheti, learned counsel for the applicant is
                                directed to go through the service report and take appropriate
                                steps for service to respondent No.1.

(Vivek Rusia) Judge Digitally signed by Trilok Singh Savner Date: 03/01/2019 18:27:04