Madhya Pradesh High Court
Scindia Devsthan Trust Thr. Rana Karan ... vs Gopalkrushna Vyas on 3 January, 2019
HIGH COURT OF MADHYA PRADESH
MCC No.2265/2018
Indore, Dated : 3.1.2019
Shri Jagdish Baheti, learned counsel for the applicant is
directed to go through the service report and take appropriate
steps for service to respondent No.1.
(Vivek Rusia) Judge Digitally signed by Trilok Singh Savner Date: 03/01/2019 18:27:04