Bombay High Court
Atc Telecom Tower Corporation Private ... vs General Manager, Mtnl on 9 October, 2018
Author: M. S. Karnik
Bench: B. R. Gavai, M. S. Karnik
(902) WP-2187-16.doc
BDPSPS
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.2187 OF 2016
ATC Telecom Tower Corporation
Private Limited ..Petitioner
Versus
Mahanagar Telephone Nigam Limited
and Anr. ..Respondents
Mr. Amit Khairwar alongwith for the Petitioner.
Mr. Prasad Dhonde I/b M/s. D.H. Law Associates for the Petitioner.
CORAM: B. R. GAVAI &
M. S. KARNIK, JJ.
DATE: 9th OCTOBER, 2018 P.C.:-
1] Learned Counsel for the Petitioner seeks liberty to withdraw the Petition.
2] Petition is disposed of as withdrawn.
(M. S. KARNIK, J.) (B. R. GAVAI, J.) 1/1 ::: Uploaded on - 12/10/2018 ::: Downloaded on - 13/10/2018 00:32:40 :::