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[Cites 0, Cited by 0] [Section 51(3)] [Section 51] [Entire Act]

Daman and Diu - Subsection

Section 51(3)(a) in The Daman And Diu Panchayat Regulation, 2012

(a)all the members of the Gram Panchayat shall, from the date specified in the order, cease to be its members;