Central Administrative Tribunal - Mumbai
Digamber Gurunath Mestry vs M/O Health And Family Welfare on 5 January, 2023
1 CP Nos. 1, 2, and 3 of 2023
CENTRAL ADMINISTRATIVE TRIBUNAL,
MUMBAI BENCH, MUMBAI
CP Nos.01, 02 & 03 of 2023
in
OA Nos.212, 213 & 214 of 2010
Dated this Thursday, the 05th day of January, 2023
CORAM : Hon'ble Mr. Justice Ranjit Vasantrao More, Chairman
Hon'ble Dr. Bhagwan Sahai, Member (A)
Shri Mohan Babu Nigam, Age - years (DOB 21/5/1972),
Working as Chowkidar/Watchman on Daily rate monthly basis
(Since 15/02/1993), Central Drug Testing Laboratory,
Government Medical Stores Depot Compound Opp. Sahil Hotel
P.O. Bombay Central, Mumbai 400 008.
Residing at 7 Swaminarayan CHS Kapurwadi, Majiwada, Thane,
Thane 400 610. ... Petitioner in CP 01/2023
Shri Digambar Gurunath Mistry, Age 47 years, (DOB 20/11/1963),
Working as Chowkidar Watchman on Daily rate monthly basis
(Since 01/08/1994) Central Drug Testing Laboratory,
Government Medical Stores Depot Compound Opp. Sahil Hotel
P.O. Bombay Central, Mumbai 400 008.
Residing at Chawl No.9/Room No.9, N.G. Acharya Nagar, Highway
Road,
Chembur, Mumbai 400 071. ... Petitioner in CP 02/2023
Shri Arjun Ramchandra Ghadge, Age-years, Occ-Service,
Working as Chowkidar/Watchman on Daily rate monthly basis
(Since 10/07/1996) Central Drug Testing Laboratory,
Government Medical Stores Depot Compound Opp. Sahil Hotel
P.O. Bombay Central, Mumbai 400 008.
Residing at 7 Swaminarayan CHS, Kapurwadi, Majiwada, Thane,
Thane 400 610. ... Petitioner in CP 03/2023
(By Advocate Shri Sachin Hande)
CP Nos.1, 2 & 3 of 2023
Versus
1. Shri Rakesh Bhushan, Union of India & Ors,
(Secretary, Ministry of Health) And Family Welfare, New Delhi
Through Nirman Bhawan, Maulana Azad Road,
New Delhi 110 011.
2. Dr. V.G.Somani, The Drugs Controller General (India),
Directorate General of Health Services, Nirman Bhawan,
Maulana Azad Road, At PO, New Delhi 110 011.
3. Mrs. Sayli Warde, The Director In Charge,
Central Drugs Testing Laboratory, Mumbai Government Medical
Stores Depot Compound, Belasis Rd, Opp. Sahil Hotel, Byculla at
Mumbai Central PO, Mumbai 400 008.
- Respondents in all CPs
ORAL ORDER
Per : Justice Ranjit V. More, Chairman Faced with the situation that the Contempt Petitions are not within limitation period, learned counsel for the Contempt Petitioners seeks the leave of this Tribunal to withdraw the present CPs with liberty to file appropriate proceedings, if required.
2. In view of the above, the CPs stand dismissed as withdrawn with liberty as aforesaid. No order as to cost.
(Dr. Bhagwan Sahai) (Justice Ranjit V. More)
Member (A) Chairman
/Sundram/