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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(f) in Pravasi Bharatiya Bima Yojana 2017

(f)The Insurance company shall provide medical insurance cover of Rupees one lakh only (up to Rupees Fifty thousand per hospitalization) in case of hospitalization of the insured in an emergency on grounds of accidental injuries and/ or sickness/ ailments/ diseases occurring during the period of Insurance whether in India/ third country or in the country of his employment.