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[Cites 0, Cited by 0] [Section 207] [Entire Act]

State of Chattisgarh - Subsection

Section 207(a) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(a)The pressure plant and equipment: -
(i)are examined and tested by the competent person before being put into use for such work;
(ii)is of proper design and construction, sound material and adequate strength to perform the work for which it is used;
(iii)is properly maintained in good repairs and working condition.