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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(15) in Wild Life (Protection) Punjab Rules, 1975

(15)Any licence granted under this Chapter shall not be valid during the period of closed time declared under sub-section (1) of Section 16 :Provided that the period of trapping licence will be valid throughout the year.