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[Section 3]
[Entire Act]
State of Tamilnadu - Subsection
Section 3(2) in The Tamil Nadu Backward Classes, Scheduled Castes and Scheduled Tribes (Reservation of Seats In Private Educational Institutions) Act, 2006
| (a) | Backward Classes | Thirty per cent. |
| (b) | Most Backward Classes and Denotified Communities | Twenty per cent. |
| (c) | Scheduled Castes | Eighteen per cent |
| (d) | Scheduled Tribes | One per cent. |