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Union of India - Section

Section 19 in Railway Passengers (Cancellation Of Ticket And Refund Of Fare) Rules, 1998

19. Unused portion of return tickets.-

(1)No refund shall be granted on the unused portion of the concessional return tickets.
(2)When a return ticket is issued without any concession, it shall be treated like two single journey tickets and the refund shall be granted accordingly.