Karnataka High Court
Sri P K Jayachandra Reddy vs State Of Karnataka on 16 February, 2026
Author: R Devdas
Bench: R Devdas
-1-
NC: 2026:KHC:9304
WP No. 22901 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 16TH DAY OF FEBRUARY, 2026
BEFORE
THE HON'BLE MR. JUSTICE R DEVDAS
WRIT PETITION NO. 22901 OF 2025 (KLR-RES)
BETWEEN:
P. K. JAYACHANDRA REDDY
S/O LATE M.P. KRISHNNPPA
@M.P.KRISHNA REDDY
AGED ABOUT 65 YEARS,
R/A PANATHUR VILLAGE AND POST
VARTHURU HOBLI,
BENGALURU EAST TALUK,
BENGALURU 560067.
...PETITIONER
(BY SRI.C.CHANDRASHEKHAR., ADVOCATE)
Digitally signed AND:
by JUANITA
THEJESWINI
Location: HIGH
1. STATE OF KARNATAKA
COURT OF REP. BY SECRETARY
KARNATAKA
REVENUE DEPARTMENT
VIDHANA SOYDHA,
DR AMBEDKAR VEEDI,
BENGALURU-560 001.
2. REGIONAL JOINT DIRECTOR
OF LAND RECORDS
BENGALURU SUB-DIVISION
BENGALURU-560001.
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NC: 2026:KHC:9304
WP No. 22901 of 2025
HC-KAR
3. THE TECHNICAL ASSISTANT TO
THE DEPUTY COMMISSIONER AND
EX- OFFICE DEPUTY DIRECTOR
OF LAND RECORDS,
BENGALURU URBAN DISTRICT
BENGALURU-560001.
4. THE TAHSILDAR,
BENGALURU EAST TALUK,
KRISHNARAJAPURAM,
BENGALURU -560036.
5. ASSISTANT DIRECTOR
OF LAND RECORDS,
BENGALURU EAST TALUK,
KRISHNARAJAPURAM,
BENGALURU -560036.
6. SRI M. K. RAJENDRA PALLAI,
S/O LATE KRISHNA PILLAI,
AGED ABOUT 68 YEARS,
R/AT VRINBHAVAN, P.O. PANAGADU,
KULANDA DISTRICT,
PATHANAMTHITTA,
KERALA-673017.
REP. BY GPA HOLDER
SRI SURESH BABU. M. N
S/O LATE K.K.NARAYAN
7. NAGARAJ
S/O ERAPPA
MAJOR
8. JAYAMMA
W/O MUNISHAMI REDDY
MAJOR
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WP No. 22901 of 2025
HC-KAR
9. C.BABU REDDY
S/O RAMAIAH REDDY
MAJOR
10. GOWRAMMA
D/O CHIKKARAMAIAH REDDY
@ RAMA REDDY
MAJOR
RESPONDENTS NO.7 TO 10 ARE
R/A SULIKUNTE VILLAGE
VARTHUR HOBLI, BENGALURU EAST TALUK
BENGALURU-560067.
11. VENKATESH REDDY C.R.
S/O RAMAREDDY@CHIKKARAMAIAH REDDY
AGED ABOUT 60 YEARS
R/A HMT LAYOUT, 5TH MAIN ROAD,
BENGALURU-560032.
12. RAMA REDDY
S/O LATE MUNISHAMA REDDY
MAJOR
13. LAKSHMAN REDDY
S/O LATE MUNISHAMA REDDY
MAJOR
14. DHASHARATH REDDY
S/O LATE MUNISHAMA REDDY
MAJOR
15. SADASHIVA K.S.
S/O LATE SHANKARAPPA
MAJOR
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WP No. 22901 of 2025
HC-KAR
16. K.M. MALLIKARJUNA
FATHER NAME NOT KNOW
TO THE PETITIONER
MAJOR
17. SHIVARAJ V PATI
S/O. V.B. PATIL]
MAJOR
18. P.K.SOMASHEKAR REDDY
S/O. M.P. KRISHNA REDDY
MAJOR
19. M/S. NAMBIAR BUIDLERS PVT. LTD.,
REP. BY ITS DIRECTOR
R/A NO.60, 2ND FLOOR
P.R.BUSINESS CENTRE
CROME MELMAHADI
OUTER RING ROAD
KADUBISANAHALLI
MARATHAHALLI POST
BENGALURU-560103.
REGD. UNDER PARTNERSHIP ACT 1932
20. B.M.VENKATASWAMY
S/O MUNIREDDY
MAJOR
21. SMT. BALAMANI
W/O JAYAPRAKASH MENON
MAJOR
22. THIMMA REDDY
S/O MUNISHAMI REDDY
MAJOR
23. JAYANNA
S/O K.KRISHNAPPA
MAJOR
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NC: 2026:KHC:9304
WP No. 22901 of 2025
HC-KAR
RESPONDENTS NO.12 TO 18 & 20 TO 23
ARE R/A SULIKUNTE VILLAGE
VARTHUR HOBLI,
BENGALURU EAST TALUK,
BENGALURU-560067.
...RESPONDENTS
(BY SRI. SHAMANTH NAIK., HCGP FOR R1 TO R5)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS AND ISSUE A WRIT OF CERTIORARI OR ANY WRIT
OR SET ASIDE THE ORDER DATED 25.06.2025 PASSED BY THE
JOINT DIRECTOR OF LAND RECORDS, PASSED IN
N.U.P.R.B.U.J.U.M.N.REVISION (BEN. NA)24/ 2024-25 VIDE
ANNEXURE -A, BY ALLOWING THE ABOVE WRIT PETITION IN
ACCORDANCE WITH LAW WITH SUITABLE DIRECTIONS AND
ETC.
THIS PETITION, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE R DEVDAS
ORAL ORDER
On 09.02.2026, the following order was passed by this Court:
"Matter is called out. There is no representation for the petitioner.
Re-list this matter on 16.02.2026.-6-
NC: 2026:KHC:9304 WP No. 22901 of 2025 HC-KAR If there is no representation for the petitioner on the next date of hearing, this writ petition will be dismissed for non-prosecution."
2. Matter is called out. There is no representation for the petitioner.
3. Consequently, the writ petition stands dismissed for non-prosecution.
Sd/-
(R DEVDAS) JUDGE DL CT: JL