Section 4(1)(c) in Andhra Pradesh Assigned Lands (Prohibition of Transfers) Act, 1977

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(c)In the areas which may be notified by Government from time to time, lands resumed under clause 4(a) above, shall be utilized for public purpose.

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