Delhi High Court - Orders
Hikmatullah Hikmati vs Narcotics Control Bureau on 12 October, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 1130/2022
HIKMATULLAH HIKMATI ..... Petitioner
Through: Mr. J.S. Kushwaha, Advocate
versus
NARCOTICS CONTROL BUREAU ..... Respondent
Through: None
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 12.10.2023 Status report has not been filed by the Respondent. Let the needful be done, as a last opportunity, within two weeks from today.
List on 06.11.2023.
JYOTI SINGH, J OCTOBER 12, 2023/KA This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/10/2023 at 12:10:30