Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(15) in The Bihar Private Forest Act, 1947

(15)Words and expression used in this Act and defined in the Indian Forest Act, 1927, (XVI of 1927), and not defined in this Act, have the meanings respectively assigned to them in the Indian Forest Act, 1927 (XVI of 1927).