Bombay High Court
Mohammad Saeed Abdul Hameed Mulla And ... vs State Of Maharashtra Thru The Collector ... on 27 January, 2020
Author: Anuja Prabhudessai
Bench: A.A. Sayed, Anuja Prabhudessai
upk 1 4-wp-6379-19
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE JURISDICTION
WRIT PETITION NO.6379 OF 2019
Office Notes, Office
memorandum of Coram,
appearances, Court's Court's or
orders or directions & Judge's orders.
Registrar's orders.
Mr.R.A.Shaikh for the Petitioners.
Mr.V.S.Gokhale, B Panel Counsel for the
State.
Mr.Arsh Misra i/b M.V.Kini & Co. for the
Respondents Nos.5 to 9.
...
CORAM : A.A.SAYED &
SMT. ANUJA PRABHUDESSAI, JJ.
DATED : 27 JANUARY 2020 P.C.:
. On the request of the learned Counsel for the Respondents Nos.5 to 9, stand over to 10 February 2020 (H.O.B.).
2. Respondents to file Affidavit-in-Reply before the next date.
(ANUJA PRABHUDESSAI,J.) (A.A. SAYED,J.) ::: Uploaded on - 28/01/2020 ::: Downloaded on - 29/01/2020 00:20:01 :::