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[Cites 0, Cited by 0] [Section 106(9)] [Section 106] [Entire Act]

State of Uttarakhand - Subsection

Section 106(9)(a) in Uttarakhand Panchayati Raj Act, 2016

(a)Regulating in any manner not specifically provided in this Act, the construction, alteration, maintenance, reservation, cleansing and repair of drains, ventilation shafts and pipes, water closets, privies, latrines, urinals, cesspools and other drainage works ;