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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(4)(b) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(b)Any consultant whose name has not been entered in sub-rule (3) may be allowed to manage patients in the clinic provided that the patient has been admitted under a consultant as per sub- rule (3).