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[Cites 0, Cited by 2] [Entire Act]

State of Tamilnadu - Section

Section 4A in Tamil Nadu Cultivating Tenants Protection Act, 1955

4A.

[Section 4-A was omitted and was deemed to have been omitted with effect from the 5th July 1973 by section 2 of the Tamil Nadu Cultivating Tenants Protection (Amendment) Act, 1976 (President's Act 18 of 1976)].