Supreme Court - Daily Orders
Madhukar Nivrutti Jagtap vs Smt. Pramilabai Chandulal Parandekar ... on 7 February, 2022
Bench: Dinesh Maheshwari, Vikram Nath
ITEM NO.5 Court 14 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 177/2022 in C.A. No. 5382/2007
(Arising out of impugned final judgment and order dated 13-08-2019
in C.A. No. No. 5382/2007 passed by the Supreme Court of India)
MADHUKAR NIVRUTTI JAGTAP & ORS. Petitioner(s)
VERSUS
SMT. PRAMILABAI CHANDULAL PARANDEKAR (DEAD) & ORS. Respondent(s)
(FOR ADMISSION)
Date : 07-02-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s) By Courts Motion, AOR
For Respondent(s) Mr. S. C. Birla, AOR
UPON hearing the counsel the Court made the following
O R D E R
The name of the respondent in the cause title be corrected in terms of the office report.
(SHRADDHA MISHRA) (RAM SUBHAG SINGH) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by Dr. Mukesh Nasa Date: 2022.02.08 17:36:57 IST Reason: