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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(2) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

(2)The members other than ex-officio members of the Authority shall hold office during the pleasure of the State Government and shall receive the remuneration as may be prescribed by regulation.