Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 317] [Entire Act] State of Andhra Pradesh - Subsection Section 317(vi) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980 (vi)any legal practitioner who has or is appearing for any of the parties in the suit or in any other suit or proceedings.