Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jaipur

Sita Devi Gurjar D/O Deva Lal Gurjar, W/O ... vs The State Of Rajasthan on 26 November, 2019

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 19064/2019

                                   Sita Devi Gurjar D/o Deva Lal Gurjar, W/o Jaynarayan
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Deeraj Palia on behalf of Mr. Ram Pratap Saini For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 26/11/2019 Issue notice to the respondent, returnable within four weeks. In the meanwhile, case of the petitioner shall be considered under the MBC quota.
(SANJEEV PRAKASH SHARMA),J Seema/141 (Downloaded on 07/06/2021 at 04:37:54 AM) Powered by TCPDF (www.tcpdf.org)