Rajasthan High Court - Jaipur
Sita Devi Gurjar D/O Deva Lal Gurjar, W/O ... vs The State Of Rajasthan on 26 November, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 19064/2019
Sita Devi Gurjar D/o Deva Lal Gurjar, W/o Jaynarayan
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Deeraj Palia on behalf of Mr. Ram Pratap Saini For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 26/11/2019 Issue notice to the respondent, returnable within four weeks. In the meanwhile, case of the petitioner shall be considered under the MBC quota.
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