Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(5) in Punjab Major Accident Hazard Control Rules, 1993

(5)The Inspector and the Chief Inspector shall inform the occupier in writing of any lacunae which in their opinion needs to be rectified to avoid major accident.]