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State of Andhra Pradesh - Section

Section 26A in Andhra Pradesh Excise (Lease of right of selling by shop and conditions of licenses) Rules, 2005

26A. [ Application for grant of permit room. [Added as above as per the G.O,Ms,No.103, Rev (Ex-II), dated 31.1.2006.]

- The holder of the licence in the Form A-4 may apply in A-4(A) application form to the Prohibition and Excise Superintendent for grant of permit room in Form A-4(B).]