Kerala High Court
Thankappan Nair vs B.Prasannakumari on 18 February, 2013
Author: Pius.C.Kuriakose
Bench: Pius C.Kuriakose
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE PIUS C.KURIAKOSE
&
THE HON'BLE MR. JUSTICE P.D.RAJAN
MONDAY, THE 18TH DAY OF FEBRUARY 2013/29TH MAGHA 1934
Mat.Appeal.No. 192 of 2006 ( )
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AGAINST THE JUDGMENT IN OP.194/1998 of FAMILY COURT,TRIVANDRUM
APPELLANT/RESPONDENT::
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THANKAPPAN NAIR,
S/O.KRISHNA PILLAI AGED 54 YEARS
KUNNATHUMELE PUTHENVEEDU, PAYATTUVILA
KOTTUKAL VILLAGE, NEYYATTINKARA TALUK.
BY ADV. SRI.T.A.NARAYANAN NAIR
RESPONDENT(S)/PETITIONERS:
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1. B.PRASANNAKUMARI,W/O.THANKAPPAN NAIR,
NOW AGED 42 YEARS, VIJAYA BHAVAN, VANDANNOOR
MARAMALLOOR VILLAGE, PERUMPAZHUTHOOR P.O.
NEYYATTINKARA.
2. PRATHIBHA P.NAIR, D/O.THANKAPPAN NAIR,
NOW MAJOR AGED 21 YEARS, RESIDING AT VIJAYA BHAVAN
VANDANNOOR, MARANALLOOR VILLAGE, PERUMPAZHUTHOOR P.O.
NEYYATTINKARA.
3. PRAJITHA P.NAIR, D/O.THANKAPPAN NAIR,
NOW MAJOR AGED 19 YEARS, RESIDING AT VIJAYA BHAVA
VANDANOOR, MARAMALLOOR VILLAGE, PERUMPAZHUTHOOR P.O.
NEYYATTINKARA.
R1 TO 3 BY ADV. SRI.T.C.SURESH MENON
THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON 18-02-
2013, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
PIUS.C.KURIAKOSE & P.D.RAJAN,JJ.
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Mat.Appeal No.192 of 2006
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Dated 18th February, 2013
JUDGMENT
Pius.C.Kuriakose,J.
Read order dated 13/2/2013. Today also there is no representation for the appellant. Appeal is closed without examining the merits of the grounds.
(PIUS.C.KURIAKOSE) JUDGE.
(P.D.RAJAN) JUDGE.
uj.