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Kerala High Court

Thankappan Nair vs B.Prasannakumari on 18 February, 2013

Author: Pius.C.Kuriakose

Bench: Pius C.Kuriakose

       

  

  

 
 
                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT:

                  THE HONOURABLE MR.JUSTICE PIUS C.KURIAKOSE
                                              &
                         THE HON'BLE MR. JUSTICE P.D.RAJAN

           MONDAY, THE 18TH DAY OF FEBRUARY 2013/29TH MAGHA 1934

                             Mat.Appeal.No. 192 of 2006 ( )
                                ------------------------------
      AGAINST THE JUDGMENT IN OP.194/1998 of FAMILY COURT,TRIVANDRUM

APPELLANT/RESPONDENT::
--------------------------------

         THANKAPPAN NAIR,
         S/O.KRISHNA PILLAI AGED 54 YEARS
         KUNNATHUMELE PUTHENVEEDU, PAYATTUVILA
         KOTTUKAL VILLAGE, NEYYATTINKARA TALUK.

         BY ADV. SRI.T.A.NARAYANAN NAIR

RESPONDENT(S)/PETITIONERS:
----------------------------------------------------

       1. B.PRASANNAKUMARI,W/O.THANKAPPAN NAIR,
         NOW AGED 42 YEARS, VIJAYA BHAVAN, VANDANNOOR
         MARAMALLOOR VILLAGE, PERUMPAZHUTHOOR P.O.
         NEYYATTINKARA.

       2. PRATHIBHA P.NAIR, D/O.THANKAPPAN NAIR,
         NOW MAJOR AGED 21 YEARS, RESIDING AT VIJAYA BHAVAN
         VANDANNOOR, MARANALLOOR VILLAGE, PERUMPAZHUTHOOR P.O.
         NEYYATTINKARA.

       3. PRAJITHA P.NAIR, D/O.THANKAPPAN NAIR,
         NOW MAJOR AGED 19 YEARS, RESIDING AT VIJAYA BHAVA
         VANDANOOR, MARAMALLOOR VILLAGE, PERUMPAZHUTHOOR P.O.
         NEYYATTINKARA.


       R1 TO 3 BY ADV. SRI.T.C.SURESH MENON

         THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON 18-02-
2013, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:



          PIUS.C.KURIAKOSE & P.D.RAJAN,JJ.
                 ---------------------------------------------
                     Mat.Appeal No.192 of 2006
                 ---------------------------------------------
             Dated         18th        February, 2013

                              JUDGMENT

Pius.C.Kuriakose,J.

Read order dated 13/2/2013. Today also there is no representation for the appellant. Appeal is closed without examining the merits of the grounds.

(PIUS.C.KURIAKOSE) JUDGE.

(P.D.RAJAN) JUDGE.

uj.