Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 30] [Section 28] [Entire Act] Union of India - Subsection Section 28(vi) in The Income Tax Act, 1961 (vi)[ any sum received under a Keyman insurance policy including the sum allocated by way of bonus on such policy. [ Inserted by Act 33 of 1996, Section 10 (w.e.f. 1.10.1996).]
