Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Uttar Pradesh - Subsection Section 35(b) in Rules under the United Provinces Excise Act, 1910 (b)the excise duty, if any, levied on the article produced, manufactured or imported, or in the case of an article imported into India, the customs of tariff duty, if any;
