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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(1)(f) in The Andhra Pradesh Lotteries Act, 1968

(f)sends or attempts to send out of the State any money or valuable thing received in respect of the sale or distribution or any document recording the sale or distribution or the identity of the holder of any ticker or chance in the lottery; or