Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 17] [Entire Act] Union of India - Subsection Section 17(6) in The Central Sales Tax Act, 1956 (6)The provisions of this section shall have effect notwithstanding anything to the contrary contained in any other law for the time being in force.
