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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Andhra Pradesh - Subsection

Section 45(2)(a) in Andhra Pradesh Tourism, Culture and Heritage Board Act, 2017

(a)All properties, funds and dues which are vested in or realizable by any Authority or Commission shall vest in, or be realizable by the Government;