Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] State of Maharashtra - Subsection Section 10(1)(k) in The Maharashtra State Minorities Commission Act, 2004 (k)to co-ordinate and supervise the implementation of the Prime Minister's 15 Points Programme for Welfare of Minorities: