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State of Punjab - Section

Section 923 in Punjab Jail Manual, 1996

923. Prisoners received from unhealthy districts.

- Prisoners admitted from unhealthy district shall be kept under special medical observation for one or two weeks after admission, in order that the effect of imprisonment and jail diet upon them may be noted. Those addicted to opium/drugs should be placed under medical treatment with a view to their being purged of the habit.