Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act] State of Goa - Subsection Section 9(3)(c) in Goa (Regulation of Land Development and Building Construction) Act, 2008 (c)the F.A.R in the areas regulated as per Surface Utilization Plans of Regional Plan shall be 80.