Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 126 in Bihar Education Code, 1961 126. Deputy Superintendent of Physical Education. - In each district there is a Deputy Superintendent of Physical Education directly responsible to the District Education Officer for the growth of sports, games and physical education in the District.
