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[Cites 0, Cited by 0] [Section 208C] [Entire Act]

State of Uttar Pradesh - Subsection

Section 208C(7) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(7)Before the delivery of the remission certificate to the person concerned, the Assistant Collector shall have corresponding entries made in the jamabandi and the khatauni for the current agricultural year. The entries so made in the jamabandi and the khatauni shall be copied out from year to year.