Delhi High Court - Orders
Nirman Mazdoor Shakti Sangathan ... vs The State Of Nct Of Delhi & Ors on 16 April, 2021
Author: Vipin Sanghi
Bench: Vipin Sanghi, Rajnish Bhatnagar
$~SB-2.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9705/2020 and CM APPL. 31035/2020
NIRMAN MAZDOOR SHAKTI
SANGATHAN THROUGH ITS
GENERAL SECRETARY MR. S.A. AZAD ..... Petitioner
Through: Mr. Asutosh Lohia and Mr. Aditya
Rathee, Advocates.
versus
THE STATE OF NCT OF DELHI & ORS. ..... Respondents
Through: Ms. Urvi Mohan, Advocate for
GNCTD/ BOCW Board.
Mr. Ripudaman Bhardwaj, SPP, for
R-5 with Mr. Kushagra Kumar, Adv.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 16.04.2021 Considering the fact that the present Bench is no longer available on regular basis, we are inclined to direct the listing of the present matter before the same Bench which is also hearing W.P.(C) No. 2991/2020.
We are informed that the said writ petition is coming up before DB IV on 10.05.2021.
Accordingly, list the matter before DB IV on 10.05.2021 after obtaining orders of Honourable the Chief Justice.
VIPIN SANGHI, J RAJNISH BHATNAGAR, J APRIL 16, 2021 N.Khanna Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:20.04.2021 10:48