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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1) in The M.P. Adim Jan Jatiyon Ka Sanrakshan (Vrakshon Me Hit) Rules, 2000

(1)The Sub-Divisional Officer (Revenue) concerned shall forward the letter of the Collector alongwith enclosures to the Tahsildar who shall inspect the spot with land record staff as early as possible and firstly demarcate the area and verify the facts mentioned in the application. He shall also count the tree(s), which are proposed to be cut and record the species wise measurement of their girth at breast height and place serial number on each tree. A copy of the demarcation and measurement record shall be enclosed with the report.