Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 34] [Entire Act]

State of Haryana - Section

Section 42 in The Punjab Excise Act, 1914

42. Technical irregularities in license etc.

- No license, permit or pass granted under this Act shall be deemed to be invalid by reason merely of any technical defect, irregularity or omission in the license or in any proceedings taken prior to the grant thereof.
(2)The decision of the Financial Commissioner as to what is a technical defect, irregularity or omission shall be final.