Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 17 in Telangana State Audit Act, 1989 17. Repeal of Ordinance 1 of 1989. - The Andhra Pradesh State Audit Ordinance, 1989 is hereby repealedThe Schedule[see section 2(o)]
