Supreme Court - Daily Orders
Dr Janardan Sharma vs Union Of India And Ors on 28 August, 2023
Bench: Hima Kohli, Rajesh Bindal
ITEM NO.31 COURT NO.11 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 18340/2023
(Arising out of impugned final judgment and order dated 04-05-2023
in CWJC No. 18245/2017 passed by the High Court Of Judicature At
Patna)
DR JANARDAN SHARMA PETITIONER(S)
VERSUS
UNION OF INDIA AND ORS & ORS. RESPONDENT(S)
(FOR ADMISSION and IA No.167293/2023-EXEMPTION FROM FILING O.T. and
IA No.167292/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 28-08-2023 This petition was called on for hearing today.
CORAM : HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s)
Mr. Abhishek Vikas, AOR (NP)
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
1. The matter was passed over on the first call as none was present on behalf of the petitioner. Same is the position on the second call.
2. It appears that learned counsel for the petitioner has assumed that on moving a letter stating that he is in personal difficulty he need not to appear and this Court will automatically adjourn the matter, which should not be the case.
3. In the interest of justice, no adverse orders are passed today. Signature Not Verified
4. Digitally signed by POOJA SHARMA Date: 2023.08.31 List on 01st September, 2023.
16:57:16 IST Reason:
(POOJA SHARMA) (NAND KISHOR)
COURT MASTER (SH) COURT MASTER (NSH)