Calcutta High Court (Appellete Side)
Mackintosh Burn Limited vs Driplex Water Engineering Pvt. Ltd on 20 July, 2023
Author: Shampa Sarkar
Bench: Shampa Sarkar
20.07.2023 Sl. No.25(DL) srm C.O. No. 1502 of 2022 Mackintosh Burn Limited Versus Driplex Water Engineering Pvt. Ltd. Ms. Pooja Agarwal ...for the Petitioner. Despite service, none appears on behalf of the opposite party. Affidavit-of-service is taken on record.
Notice be sent to the opposite party via e-mail indicating that the matter will be taken up on July 24, 2023.
(Shampa Sarkar, J.)